Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(h) in Bihar Spiced Country Spirit (Manufacture and Sale) Rules, 1976 (h)"The Act" means the Bihar [******] [Deleted by Notification No. 2/23-5/1991-1 dated 7.3.1991.] Excise Act, 1915.
