Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 59(4)] [Section 59] [Entire Act]

State of Tripura - Subsection

Section 59(4)(b) in Tripura Panchayats Act, 1993

(b)a duty in the shape of an additional stamp duty at such rate as may be prescribed on all payments for admission to any entertainment.