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[Cites 0, Cited by 0] [Section 115(2)] [Section 115] [Entire Act]

State of Punjab - Subsection

Section 115(2)(k) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(k)for the guidance of Panchayat Samitis and Zila Parishads when suits or other proceedings are intended to be or have been instituted by or against them in the Courts;