(5)On receipt of such approval, the Executive Council shall"(a)direct a local inquiry to be made, by a competent person or persons authorized by it in that behalf, in regard to the matters started in sub-section (3) and such other matters as it may think necessary and relevant;(b)make such further inquiry as may appear to it to be necessary; and(c)consider the result of such inquiry and record its opinion, after consulting the Academic Council, whether the application should be granted or rejected, in part or in whole.
