Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] Union of India - Subsection Section 34(7) in The Merchant Shipping (Fire Appliances) Rules, 1969 (7)Cocks and valves shall be fitted to water service pipes and shall be so arranged that any fire hose coupled thereto may be removed while fire pumps are in operation.
