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State of Chattisgarh - Section

Section 117 in High Court of Chhattisgarh Rules, 2005

117.

The cost of preparation of paper book shall be deposited by the party seeking the reference within the time fixed by the Court which will be treated as cost of reference.In case of default in making payment of the paper books cost as aforesaid the case should be laid before the Bench for such orders as it deems fit.