Section 16 in Biju Patnaik University of Technology Act, 2002
16. Authorities of the university.
- The following shall be the authorities of the University, namely:-(i)the Board;(ii)the Academic Council;(iii)the Faculties;(iv)the Board of Studies;(v)the Finance Committee; and(vi)such other bodies or authorities as, may be declared by Statutes to be authorities of the University.
