Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(14)] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(14)(d) in Uttar Pradesh Value Added Tax Act, 2008

(d)is a guardian of the ward and there is a change in the guardian; or