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[Cites 0, Cited by 0] [Section 26(4)] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(4)(a) in The Orissa Veterinary Council Rules, 1997

(a)A ballot paper duly numbered shall be given to every member present who shall write on it the name of the person they like to vote for the Officer of the President and Vice-President. The folded ballot paper shall be handed over to the Registrar.