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State of Tamilnadu - Section

Section 31C in Tamil Nadu Homeopathy Council Regulations, 1973

31C. [ [Added by No. 400/TNHC/80 published in Notification SRO C-22/86.]

The Registrar shall also be paid any other allowances as may be fixed by the Council, from time to time, in addition to the salary provided for in bylaw 32, subject to the prior approval by the Government.]