Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act] State of Tamilnadu - Subsection Section 35(2)(d) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Act, 1971 (d)the notification of election or nomination to, or any vacancy in, the office of the president or member of the council;