Allahabad High Court
Rakesh Kumar Srivastava vs State Of U P Thr.Prin.Secy.Toursim ... on 9 February, 2023
Bench: Sangeeta Chandra, Manish Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- WRIT - C No. - 8887 of 2009 Petitioner :- Rakesh Kumar Srivastava Respondent :- State Of U P Thr.Prin.Secy.Toursim Civil Sectt.Lko. Counsel for Petitioner :- Mohd.Aslam Khn Counsel for Respondent :- C.S.C.,Anu Pratap Singh Hon'ble Mrs. Sangeeta Chandra,J.
Hon'ble Manish Kumar,J.
Case called out.
None appears on behalf of the petitioner.
There is no request for adjournment from either of the parties.
The writ petition is dismissed for want of prosecution.
Interim order, if any, stands vacated.
Order Date :- 9.2.2023 Darpan Sharma