Income Tax Appellate Tribunal - Chandigarh
Smt. Savitri Devi, Kangra vs Acit-Circle, Palampur, Kangra on 8 July, 2021
ITA-319/CHD/2020
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आयकर अपीलीय अिधकरण,च डीगढ़
अिधकरण च डीगढ़ यायपीठ 'बी.', च डीगढ़
IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH
BENCH 'B' CHANDIGARH
ीमती दवा सह,
सह याियक सद य एवं, एवं ीमती अ पूणा गु ा,
ा लेखा सद य
BEFORE: SMT. DIVA SINGH, JM & SMT.ANNAPURNA GUPTA, AM
आयकर अपील सं./ ITA No. 319/CHD/2020
िनधा रण वष / Assessment Year : 2016-17
Smt. Savitri Devi, बनाम The ACIT,
Prop. Hotel Mount View, VS Cricle,
Jogiwara Road, Mcleodganj, Palampur.
Tehsil-Dharamshala, Distt. Kangra),
(H.P.).
थायी लेखा सं./PAN /TAN No: AEUPD8160N
अपीलाथ /Appellant यथ /Respondent
िनधा रती क ओर से/Assessee by : Shri Sanjeev Rana, Advocate
राज व क ओर से/ Revenue by : Shri Ashok Khanna, Addl. CIT
तारीख/Date of Hearing : 05.07.2021
उदघोषणा क तारीख/Date of Pronouncement : 08.07.2021
आदेश/ORDER
PER DIVA SINGH By the present appeal, the assessee has assailed the correctness of the order dated 30.04.2020 of CIT(A), Palampur pertaining to 2016- 17 assessment year on various grounds.
2. However at the time of hearing, ld. AR relying on the application dated 16.06.2021 submitted that the assessee intends to avail of settlement under "The Direct Tax Vivad Se Vishwas Scheme, 2020". I n these circumstances, the assessee prays for withdrawal of the appeal.
ITA-319/CHD/2020 Page 2 of 2
3. The ld. Sr.DR Shri Ashok Khanna on a perusal of record had no objection to the prayer of the assessee.
4. We have heard the submissions and perused the material on record. In the aforementioned peculiar facts and circumstances considering the record and the submissions, the appeal of the assessee is dismissed as withdrawn. Said order was pronounced at the time of virtual hearing itself in the presence of the parties via Webex.
5. In the result, the appeal of the assessee is dismissed as withdrawn.
Order pronounced on 8 t h July,2021.
Sd/- Sd/-
( अ पूणा गु ा ) ( दवा सह )
(ANNAPURNA GUPTA) (DIVA SINGH)
लेखा सद य/ Accountant Member याियक सद य/ Judicial Member
"Poonam"
आदेश क ितिलिप अ ेिषत/ Copy of the order forwarded to :
1. अपीलाथ / The Appellant
2. यथ / The Respondent
3. आयकर आयु / CIT
4. आयकर आयु (अपील)/ The CIT(A)
5. िवभागीय ितिनिध, आयकर अपीलीय आिधकरण, च डीगढ़/ DR, ITAT, CHANDIGARH
6. गाड फाईल/ Guard File आदेशानुसार/ By order, सहायक पंजीकार/ Assistant Registrar