Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Bihar - Subsection Section 11(3) in The Bihar Maintenance & Welfare of Parents & Senior Citizens Rules, 2012 (3)The reference in Form 'E' shall be accompanied with copies of the application and replies of the opposite party thereto.
