Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80C] [Entire Act]

State of Kerala - Subsection

Section 80C(5) in Kerala Land Reforms Act, 1963

(5)[ and (6) ***] [Omitted by Act No. 16 of 1989.]