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Meghalaya High Court

State Of Meghalaya & Anr. vs . Shri Armstrong Syiem on 12 July, 2019

Author: Ajay Kumar Mittal

Bench: Ajay Kumar Mittal

  Serial No. 01
  Regular List       HIGH COURT OF MEGHALAYA
                            AT SHILLONG

CRP No. 16 of 2019
                                                     Date of order: 12.07.2019
State of Meghalaya & Anr.        Vs.            Shri Armstrong Syiem
Coram:
        Hon'ble Mr. Justice Ajay Kumar Mittal, Chief Justice
Appearance:
For the Petitioner/Appellant(s) :           Mr. A. Kharwanlang, GA
                                            Vice Mr. S. Sen, Sr.GA

For the Respondent(s)             :         Mr. A. Khan, Adv.

At the request of the learned counsel for the petitioner, the matter is adjourned to 25.07.2019.

(Ajay Kumar Mittal) Chief Justice Meghalaya 12.07.2019 "Sylvana PS"