Meghalaya High Court
State Of Meghalaya & Anr. vs . Shri Armstrong Syiem on 12 July, 2019
Author: Ajay Kumar Mittal
Bench: Ajay Kumar Mittal
Serial No. 01
Regular List HIGH COURT OF MEGHALAYA
AT SHILLONG
CRP No. 16 of 2019
Date of order: 12.07.2019
State of Meghalaya & Anr. Vs. Shri Armstrong Syiem
Coram:
Hon'ble Mr. Justice Ajay Kumar Mittal, Chief Justice
Appearance:
For the Petitioner/Appellant(s) : Mr. A. Kharwanlang, GA
Vice Mr. S. Sen, Sr.GA
For the Respondent(s) : Mr. A. Khan, Adv.
At the request of the learned counsel for the petitioner, the matter is adjourned to 25.07.2019.
(Ajay Kumar Mittal) Chief Justice Meghalaya 12.07.2019 "Sylvana PS"