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State of Uttar Pradesh - Section

Section 11 in The U.P. Transit of Timber and Other Forest Produce Rules, 1978

11. Counterfoils to be produced for inspection on demand.

- Any person or the agent of such person who has been authorised to issue transit passes under clause (b) of sub-rule (1) of Rule 4 shall be bound, if called upon by any forest officer not below the rank of a Forester, to produce for the inspection or to return the counterfoils of all passes which have been issued by such person or agent.