Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(5) in Telangana Labour Welfare Fund Act, 1987 (5)'Fund' means the [Telangana] [Substituted by G.O.Ms.No.6, LET&F (Labour) Department, dated 01.02.2016.] Labour Welfare Fund Constituted under section 3;
