Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] Union of India - Subsection Section 67(7) in Multi State Co-Operative Societies Act, 1984 (7)Audit tee, if any due from any multi-State co-operative society shall he determined by the Central Registrar and shall be recoverable in the same manner as is provided in Section 89 .
