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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(b) in The Punjab Nurses Registration Act, 1932

(b)to regulate the issue of certificates, the maintenance of registers and the conditions of admission of names of persons to such registers and to prescribe the form of application for such admission and the uniform or badge to be worn by registered nurses, registered midwives, registered nurse-dais [registered auxiliary nurses and midwives] [Inserted vide Punjab Act 16 of 1953, Section 15.], registered trained dais while on duty;