Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 447] [Entire Act] State of Odisha - Subsection Section 447(7) in The Orissa Municipal Corporation Act, 2003 (7)Every such room on the roof of any such building shall have an average height or atleast eight feet from the floor to the ceiling.
