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State of Arunachal Pradesh - Section

Section 35 in Arunachal Pradesh Colleges and Institutions of Higher Education (Establishment and Regulations) Act, 2010

35. Protection of action taken in good faith.

- No suit, prosecution or other legal proceedings shall lie against the State Government or any officer of the Government for anything which is in good faith done or intended to be done under this Act or the rules made thereunder.