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Supreme Court - Daily Orders

K.Chandran (Dead) vs K.Haridas (Dead Through Lrs.) on 23 July, 2025

Author: J.K. Maheshwari

Bench: J.K. Maheshwari

     ITEM NO.106                           COURT NO.4                 SECTION XI-A

                                S U P R E M E C O U R T O F      I N D I A
                                        RECORD OF PROCEEDINGS

     Civil Appeal No. 1630/2015

     K.CHANDRAN (DEAD) & ORS.                      Appellant(s)
                                     VERSUS
     K.HARIDAS (DEAD THROUGH LRS.) . & ORS.        Respondent(s)
     (IA No. 72813/2019 - EXEMPTION FROM FILING O.T. and IA No.
     72811/2019      -      PERMISSION      TO FILE       ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 23-07-2025 This matter was called on for hearing today.

     CORAM :              HON'BLE MR. JUSTICE J.K. MAHESHWARI
                          HON'BLE MR. JUSTICE VIJAY BISHNOI

     For Appellant(s) :             Ms. Malini Poduval, AOR
                                    Ms. Babita Sant, Adv.
                                    Mr. Savyasachi Narayanan, ADv.
                                    Mr. Harshed Sunder, Adv.

                                    Mr. Renjith B. Marar, Adv.
                                    Ms. Lakshmi N. Kaimal, AOR
                                    Mr. Arun Poomulli, Adv.
                                    Mr. T.K. Nayak, Adv.

     For Respondent(s) : Ms. A. Sumathi, AOR

                                    Ms. Prachi Bajpai, Adv.
                                    Mr. Prashant Padmanabhan, AOR

                                    Mr. Vipin Nair, AOR
                                    Mr. Aditya Narendranath, Adv.
                                    Mrs. M.b.ramya, Adv.
                                    Mrs. Deeksha Gupta, Adv.

                                    Mr. V Chitambaresh, Sr. Adv.
                                    Mr. K. Rajeev, AOR
                                    Mr. Bijo M Joy, Adv.
                                    Ms. Niveditha R Menon, Adv.
                                    Mr. C Govind Venugopal, Adv.
                                    Mr. Aditya Verma, Adv.
                                    Mr. Tarun Kumar, Adv.

                           UPON hearing the counsel the Court made the following
Signature Not Verified
                                              O R D E R

Digitally signed by NIDHI AHUJA Date: 2025.07.23 17:27:36 IST Reason:

1) At the request of the learned counsel for the appellant, list on 24th July, 2025.

(NIDHI AHUJA) (NAND KISHOR) AR-cum-PS ASSISTANT REGISTRAR