Supreme Court - Daily Orders
K.Chandran (Dead) vs K.Haridas (Dead Through Lrs.) on 23 July, 2025
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.106 COURT NO.4 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 1630/2015
K.CHANDRAN (DEAD) & ORS. Appellant(s)
VERSUS
K.HARIDAS (DEAD THROUGH LRS.) . & ORS. Respondent(s)
(IA No. 72813/2019 - EXEMPTION FROM FILING O.T. and IA No.
72811/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 23-07-2025 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE VIJAY BISHNOI
For Appellant(s) : Ms. Malini Poduval, AOR
Ms. Babita Sant, Adv.
Mr. Savyasachi Narayanan, ADv.
Mr. Harshed Sunder, Adv.
Mr. Renjith B. Marar, Adv.
Ms. Lakshmi N. Kaimal, AOR
Mr. Arun Poomulli, Adv.
Mr. T.K. Nayak, Adv.
For Respondent(s) : Ms. A. Sumathi, AOR
Ms. Prachi Bajpai, Adv.
Mr. Prashant Padmanabhan, AOR
Mr. Vipin Nair, AOR
Mr. Aditya Narendranath, Adv.
Mrs. M.b.ramya, Adv.
Mrs. Deeksha Gupta, Adv.
Mr. V Chitambaresh, Sr. Adv.
Mr. K. Rajeev, AOR
Mr. Bijo M Joy, Adv.
Ms. Niveditha R Menon, Adv.
Mr. C Govind Venugopal, Adv.
Mr. Aditya Verma, Adv.
Mr. Tarun Kumar, Adv.
UPON hearing the counsel the Court made the following
Signature Not Verified
O R D E R
Digitally signed by NIDHI AHUJA Date: 2025.07.23 17:27:36 IST Reason:
1) At the request of the learned counsel for the appellant, list on 24th July, 2025.
(NIDHI AHUJA) (NAND KISHOR) AR-cum-PS ASSISTANT REGISTRAR