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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Puducherry - Subsection

Section 9(2) in Puducherry Town and Country Planning Act, 1969

(2)When a notification is issued under this section in respect of any planning area, this Act and all notifications, rules, regulations, orders, directions and powers issued, made or conferred under this Act, shall cease to apply to the said area.