Allahabad High Court
Siddharth Utility (P) Limited vs Dy.Commissioner Of Income ... on 18 January, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- INCOME TAX APPEAL No. - 150 of 2005 Petitioner :- Siddharth Utility (P) Limited Respondent :- Dy.Commissioner Of Income TaX,Spl.Range-Ii,Lucknow Petitioner Counsel :- Dhruv Mathur Respondent Counsel :- D.D. Chopra Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia J.
Ms. Pushpila Bisht, learned counsel appearing for the appellant wants time to prepare the case. List in the next week. Order Date :- 18.1.2010 kkb/