Bombay High Court
Cma - Cgm Agencies (India) Pvt. Ltd. ... vs The Union Of India, Ministry Of Finance, ... on 2 May, 2023
Author: Abhay Ahuja
Bench: Nitin Jamdar, Abhay Ahuja
skn 1 15-WP-468.2021.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE
WRIT PETITION NO. 468 OF 2021
CMA-CGM Agencies (India) Pvt.Ltd. ... Petitioner.
V/s.
The Union of India and another. ... Respondents.
Mr.Arun Jain with Ms.Dhruvi Shah i/b. Lumiere Law Partners
for the Petitioner.
Mr.Pradeep S. Jetly, Senior Advocate with Mr.Ram Ochani
for the Respondents.
CORAM : NITIN JAMDAR AND
ABHAY AHUJA, JJ.
DATE : 2 May 2023. P.C. :
At the request of the Respondents, stand over to 16 June 2013.
2. Liberty to the Petitioner to make a request for adjournment before the Adjudicating Authority.
(ABHAY AHUJA, J.) (NITIN JAMDAR, J.) ::: Uploaded on - 03/05/2023 ::: Downloaded on - 03/05/2023 16:20:35 :::