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Bombay High Court

Cma - Cgm Agencies (India) Pvt. Ltd. ... vs The Union Of India, Ministry Of Finance, ... on 2 May, 2023

Author: Abhay Ahuja

Bench: Nitin Jamdar, Abhay Ahuja

skn                                      1                  15-WP-468.2021.doc


      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    APPELLATE SIDE

                   WRIT PETITION NO. 468 OF 2021

CMA-CGM Agencies (India) Pvt.Ltd.                    ...        Petitioner.
     V/s.
The Union of India and another.                      ...        Respondents.


Mr.Arun Jain with Ms.Dhruvi Shah i/b. Lumiere Law Partners
for the Petitioner.
Mr.Pradeep S. Jetly, Senior Advocate with Mr.Ram Ochani
for the Respondents.


                CORAM :          NITIN JAMDAR AND
                                 ABHAY AHUJA, JJ.
                DATE :           2 May 2023.

P.C. :

At the request of the Respondents, stand over to 16 June 2013.

2. Liberty to the Petitioner to make a request for adjournment before the Adjudicating Authority.

(ABHAY AHUJA, J.) (NITIN JAMDAR, J.) ::: Uploaded on - 03/05/2023 ::: Downloaded on - 03/05/2023 16:20:35 :::