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State of Rajasthan - Section

Section 18 in Rajasthan Stamp Rules, 1955

18. Adhesive stamps of different denominations.

- Except as otherwise provided by these rules, the adhesive stamps, used to denote duty shall be the requisite number of stamps bearing the words, [Twenty five naye paise, or fifteen paise or ten naye paise] [Substituted by Notification dated 1-10-1958(13-11-1958).] [ or five naye paise] [Substituted by Notification dated 4-2-1963 (21-2-1963).] and inscribed for use for revenue.