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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(1) in The Maharashtra Gramdan Rules, 1966

(1)The officer designated by the Collector under sub-section (2) of section 10 shall maintain the register of members of the Gram Mandal in accordance with the provisions of that section. Such officer shall sign every page of the register so maintained and shall seal it with the Common Seal of the Gram Mandal.