(1)This Act may be called The Police Act , 1888.(2)[ It extends to the whole of India [- - -] [Substituted by Act 62 of 1956, Section 2 and Sch., for sub-Section (2) (w.e.f. 1.11.1956).].][- - -] [Section 1-A omitted by Act 3 of 1951, Section 3 and Sch. (w.e.f. 1.4.1951).]
