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State of Assam - Section

Section 188 in Instructions Relating to Liquor

188. Sources from which articles to be purchased.

- Articles of uniform for jamadars and peons must be purchased from such sources as may be prescribed from time to time by the Excise Commissioner in accordance with the general policy laid down in the" Rule for the supply of article for the Public Service" in Appendix 10 of the Assam Financial Rules To cover the cost of such purchases as well as of the general maintenance of the kit of jamadars and peons in their district, a budget allotment will be made annually to each Deputy Commissioner.