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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(1) in The U.P. Food and Civil Supplies (Weights and Measures) Ministerial Service Rules, 1979

(1)A candidate for direct recruitment to the posts of IV Grade Clerk and Junior Accounts Clerks must have the qualifications prescribed in the Subordinate Offices Ministerial Staff (Direct Recruitment) Rules, 1975.