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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(4) in The Bengal Agricultural Income-Tax Act, 1944

(4)any sum paid by him in the previous year as interest on any loans taken by him under the AgriculturistsÂ’ Loans Act, 1884, or the Land Improvement Loans Act, 1883, in respect of such land;