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[Cites 0, Cited by 0] [Section 374(2)] [Section 374] [Entire Act]

State of Odisha - Subsection

Section 374(2)(e) in Orissa Municipal Act, 1950

(e)laying down the registers, statement, reports, returns, budgets and other information to be maintained or furnished by the [Municipality] [Substituted vide Orissa Act No. 11 of 1994 w.e.f. 31.5.1994.] in respect of primary schools;