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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Haryana - Subsection

Section 32(1)(ii) in Haryana Registration and Regulation of Societies Act, 2012

(ii)re-determine the number of members of the General Body by prescription of a revised criteria, including membership fee and annual subscription or special additional charges: