Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] NCT Delhi - Subsection Section 43(1) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988 (1)The Medical Officer shall render proper medical attendance, not only to the prisoners but also to all Officers of the Jail.
