Section 91(6)(ii) in Rajasthan Land Revenue Act 1956

[Cites 0, Cited by 0] [Section 91(6)] [Section 91] [Entire Act]

(ii)fond as defined in sub-clauses (iii) and (iv) of clause (a) of section 103 including land appurtenant to a public well, Nadi, Johad and Talab

Legal Document View