Supreme Court - Daily Orders
Pawan Kumar (D) Through Lrs. vs M/S Raheja Developers Ltd. on 12 January, 2024
Author: Vikram Nath
Bench: Vikram Nath
Revised
ITEM NO.59 COURT NO.8 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 6853/2018
PAWAN KUMAR (D) THROUGH LRS. & ANR. Appellant(s)
VERSUS
M/S RAHEJA DEVELOPERS LTD. & ANR. Respondent(s)
(IA No. 231/2021 - APPLICATION FOR PERMISSION
IA No. 233/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 166870/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 99640/2018 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 136514/2022 - CLARIFICATION/DIRECTION
IA No. 159759/2022 - EXEMPTION FROM FILING O.T.
IA No. 71798/2021 - EXEMPTION FROM FILING O.T.
IA No. 125711/2022 - INTERVENTION APPLICATION
IA No. 103551/2023 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 71797/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/
FACTS/ANNEXURES
IA No. 169614/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/
FACTS/ANNEXURES
IA No. 166871/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/
FACTS/ANNEXURES)
WITH
Diary No(s). 488/2021 (XVII-A)
(IA No. 39059/2021 - APPLICATION FOR PERMISSION
IA No. 11080/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 9622/2021 - CONDONATION OF DELAY IN FILING
IA No. 9623/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 11059/2021 - EXEMPTION FROM FILING O.T. IA No. 11058/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/ FACTS/ANNEXURES IA No. 11069/2021 - PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS) Date : 12-01-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH Signature Not Verified HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA Digitally signed by NEETA SAPRA Date: 2024.01.18 For Appellant(s) 16:47:57 IST Reason: Mr. K. Jha, Adv.
Dr. Sanjoy Sharma, Adv.
Mr. Narayan Dev. Prasher, Adv.1
Mr. S. Srivastava, Adv.
Mr. Rohit K. Singh, AOR Mr. Pinaki Misra, Sr. Adv.
Mr. Debmalya Banerjee, Adv. Mr. Gaurav Mitra, Adv.
Ms. Manmeet Kaur, Adv.
Mr. Rohan Sharma, Adv.
Mr. Nicholas Choudhury, Adv. Mr. Abhishek Rana, Adv.
Ms. Suditi Batra, Adv.
M/S. Karanjawala & Co., AOR Petitioner-in-person For Respondent(s) Mr. Pinaki Misra, Sr. Adv.
Mr. Debmalya Banerjee, Adv. Mr. Gaurav Mitra, Adv.
Ms. Manmeet Kaur, Adv.
Mr. Rohan Sharma, Adv.
Mr. Nicholas Choudhury, Adv. Mr. Abhishek Rana, Adv.
Ms. Suditi Batra, Adv.
M/S. Karanjawala & Co., AOR Mr. Amit Agrawal, AOR Ms. Radhika Yadav, Adv.
Ms. Sana Jain, Adv.
Mr. Ankur Bansal, AOR Mr. Sarvam Ritam Khare, AOR UPON hearing the counsel the Court made the following O R D E R Delay in Dy. No. 488/2021 is condoned.
Appeals admitted as the same requires hearing.
Issue notice on the intervention application(s) returnable in three weeks.
List again on 21.02.2024.
(NEETA SAPRA) (RANJANA SHAILEY)
COURT MASTER (SH) COURT MASTER (NSH)
2
ITEM NO.59 COURT NO.8 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 6853/2018 PAWAN KUMAR (D) THROUGH LRS. & ANR. Appellant(s) VERSUS M/S RAHEJA DEVELOPERS LTD. & ANR. Respondent(s) (IA No. 231/2021 - APPLICATION FOR PERMISSION IA No. 233/2021 - APPROPRIATE ORDERS/DIRECTIONS IA No. 166870/2019 - APPROPRIATE ORDERS/DIRECTIONS IA No. 99640/2018 - APPROPRIATE ORDERS/DIRECTIONS IA No. 136514/2022 - CLARIFICATION/DIRECTION IA No. 159759/2022 - EXEMPTION FROM FILING O.T. IA No. 71798/2021 - EXEMPTION FROM FILING O.T. IA No. 125711/2022 - INTERVENTION APPLICATION IA No. 103551/2023 - PERMISSION TO APPEAR AND ARGUE IN PERSON IA No. 71797/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/ FACTS/ANNEXURES IA No. 169614/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/ FACTS/ANNEXURES IA No. 166871/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/ FACTS/ANNEXURES) WITH Diary No(s). 488/2021 (XVII-A) (IA No. 39059/2021 - APPLICATION FOR PERMISSION IA No. 11080/2021 - APPROPRIATE ORDERS/DIRECTIONS IA No. 9622/2021 - CONDONATION OF DELAY IN FILING IA No. 9623/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 11059/2021 - EXEMPTION FROM FILING O.T. IA No. 11058/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/ FACTS/ANNEXURES IA No. 11069/2021 - PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS) Date : 12-01-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA For Appellant(s) Mr. K. Jha, Adv.
Dr. Sanjoy Sharma, Adv. Mr. Narayan Dev. Prasher, Adv. Mr. S. Srivastava, Adv. Mr. Rohit K. Singh, AOR 3 Mr. Pinaki Misra, Sr. Adv.
Mr. Debmalya Banerjee, Adv. Mr. Gaurav Mitra, Adv. Ms. Manmeet Kaur, Adv. Mr. Rohan Sharma, Adv. Mr. Nicholas Choudhury, Adv. Mr. Abhishek Rana, Adv. Ms. Suditi Batra, Adv. M/S. Karanjawala & Co., AOR Petitioner-in-person For Respondent(s) Mr. Pinaki Misra, Sr. Adv.
Mr. Debmalya Banerjee, Adv. Mr. Gaurav Mitra, Adv. Ms. Manmeet Kaur, Adv. Mr. Rohan Sharma, Adv. Mr. Nicholas Choudhury, Adv. Mr. Abhishek Rana, Adv. Ms. Suditi Batra, Adv. M/S. Karanjawala & Co., AOR Mr. Amit Agrawal, AOR Ms. Radhika Yadav, Adv. Ms. Sana Jain, Adv.
Mr. Ankur Bansal, AOR Mr. Sarvam Ritam Khare, AOR UPON hearing the counsel the Court made the following O R D E R Appeals admitted as the same requires hearing.
Issue notice on the intervention application returnable in three weeks.
List again on 21.02.2024.
(NEETA SAPRA) (RANJANA SHAILEY) COURT MASTER (SH) COURT MASTER (NSH) 4