Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of Gujarat - Subsection Section 62(a) in The Shree Somnath Sanskrit University Act, 2005 (a)with the previous approval of the Chancellor to make additional Regulations to provide for any matter not provided for by the first Regulations;
