Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 120 in U.P. Revenue Code (Amendment) Act, 2016

120. Amendment of Section 155.

- In Section 155 of the said Code, in Hindi version, for the words ^^ugha fdz;k ;k the words ^^unh fdz;k ;k shall be substituted.