Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Entire Act] NCT Delhi - Section Section 5 in Delhi Finance Commission Act, 1994 5. Term of appointment. - The Chairman and the members of the Commission shall hold office for such period as may be specified from time to time.
