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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(cccc) in The Delhi Metro Airport Express Line, General Rules, 2010

(cccc)"supply control post" means an assembly of interrupters, isolator switches, remote control equipment and other apparatus provided for controlling power supply to overhead equipment and it includes feeding posts sectioning and paralleling posts and sub-sectioning posts;