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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(2)(c) in Tamil Nadu Debt Conciliation Act, 1936

(c)prescribing the charges to be made by a board for anything done under this Act and the person by whom and the manner in which such charges shall be paid;