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State of Jharkhand - Section

Section 5 in Bihar District Sub-Registrar and Sub-Registrar Recruitment Rules, 1973

5.

The State Government shall in each year inform the Commission about the number of vacancies likely to be available for appointment to the posts of Sub-Registrar by direct recruitment and thereupon the Commission shall invite applications, in such manner as it thinks fit from candidates for appointment in accordance with Rules 7 and 8 and shall hold a competitive examination normally between the months of November and February.