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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Tripura - Subsection

Section 50(2)(l) in Tripura Weights and Measures (Enforcement) Act, 1967

(l)the books, accounts and records relating to weights and measures and weighing and measuring instruments to be maintained and the manner in which they may be maintained or produced;