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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2) in The Special Accommodation Rules, 1959

(2)All the Class-IV employees working under State Government shall pay concessional licence fee (House-rent) at the rate of Rs. 30.00 only per month for the lowest type of Government quarters or Rs. 45.00 for a type above that.