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[Cites 0, Cited by 0] [Section 323] [Entire Act]

State of Jharkhand - Subsection

Section 323(1) in Bihar Education Code, 1961

(1)All appointments to the teaching staff of a High/Higher Secondary/Multi-purpose Schools including Sarvodaya High schools shall be made after the due advertisement in the newspapers except in case of short-term appointments of three months, which may be made as a result of local advertisement.