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Himachal Pradesh High Court

Sanjeev Kumar vs . Reena Devi on 4 July, 2022

Bench: Sabina, Satyen Vaidya

Sanjeev Kumar vs. Reena Devi FAO (FC) No.68 of 2021 .

04.07.2022 Present: Mr. Sat Parkash, Advocate on behalf of Mr. Ajay Singh Kashyap, Advocate, for the appellant.

Notice issued to the respondent has been received back with the report that she was not living at the given address.

Let fresh notice be issued to the respondent, on furnishing correct address, for 15.11.2022.




                                                               ( Sabina )
                                                                 Judge





                                                          ( Satyen Vaidya )
               July 4, 2022 (KS)                                Judge






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