Section 14(7) in The M.P. Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1964
(7)[ The provisions of Sections 102 and 103 of the Code of Criminal Procedure, 1973 (No. 2 of 1974), relating to search and seizure shall so far as may be apply to searches and seizures under this section.] [Inserted by M.P. Act No. 7 of 1989 (w.e.f. 31-12-1988).]
