Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act] Union of India - Subsection Section 93(2)(viii) in The Central Motor Vehicles Rules, 1989 (viii)[ in the case of E-rickshaw and E-cart, shall not exceed 1.8 metres.] [ Inserted by Notification No. G.S.R. 709 (E) dated 8.10.2014 (w.e.f. 2.6.1989)]