Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 267(1)] [Section 267] [Entire Act]

State of Rajasthan - Subsection

Section 267(1)(c) in Rajasthan Municipalities Act, 2009

(c)let loose any animal so as to cause, or negligently allow animal to cause injury, danger, alarm or annoyance to any person; of